SARASWATI EDUCATION SOCIETYS SARASWATI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.

Referred Judgements :-

PRADYAT KUMAR BOSE VS. HONBLE CHIEF JUSTICE OF CALCUTTA HIGH COURT [REFERRED TO]
GULLAPALLI NAGESWARA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
SUNIL KUMAR BANERJEE VS. STATE OF WEST BENGAL [REFERRED TO]
ARTI SAPRU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
CHHAVIMEHROTRA VS. DIRECTOR GENERAL HEALTH SERVICES [REFERRED TO]
ARVIND KUMAR KANKANE VS. STATE OF UTTAR PRADESH [REFERRED TO]
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS VS. PINDIGA SRIDHAR [REFERRED TO]
RASID JAVED VS. STATE OF UP [REFERRED TO]
MORVI SARVAJANIK KELAVNI MANDAL SANCHALIT MSKM BED COLLEGE VS. NATIONAL COUNCIL FOR TEACHERS EDUCATION [REFERRED TO]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [REFERRED TO]
PARSHAVANATH CHARITABLE TRUST VS. ALL INDIA COUNCIL FOR TECH. EDU [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [REFERRED TO]
DENTAL COLLEGE & HOSPITAL OF THE VIDARBHA YOUTH WELFARE SOCIETY VS. GOVERNMENT OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE [REFERRED TO]
SWAMY DEVI DAYAL HOSPITAL & DENTAL COLLEGE VS. UNION OF INDIA [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]
ANAND BROTHERS P. LTD. VS. UNION OF INDIA [REFERRED TO]