PRABHUDAYAL Vs. SHANTABAI AND ORS.

JUDGEMENT

(1.) Heard.

(2.) Admit. By the consent of learned Counsel for the respective parties, the appeal is heard finally.

(3.) Considering the impugned order and submissions on behalf of the appellant that this appeal can be disposed of finally at the stage of admission, this Court had directed the parties to note that this appeal may be disposed of finally at the stage of admission. Thus, today, submissions are heard at the bar.