RELIANCE COMMUNICATION LTD. AND ORS. Vs. ABHIJEET

Referred Judgements :-

STATE OF PUNJAB VS. MODERN CULTIVATORS [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
S K MAINI VS. CARONA SAHU COMPANY LIMITED [REFERRED TO]
H R ADYANTHAYA OTHERS VS. SANDOZ INDIA LTD [REFERRED TO]
HUSSAN MITHU MHASVADKAR VS. BOMBAY IRON AND STEEL LABOUR BOARD [REFERRED TO]
MUKAND LTD VS. MUKAND STAFF and OFFICERS ASSOCIATION [REFERRED TO]
MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD VS. AJIT SINGH [REFERRED TO]
BANK OF BARODA VS. GHEMARBHAI HARJIBHAI RABARI [REFERRED TO]
STANDARD CHARTERED BANK VS. ANDHRA BANK FINANCIAL SERVICES LTD [REFERRED TO]
ELECTRONICS CORPORATION OF INDIA LTD VS. ELECTRONICS CORPORATION OF INDIA SERVICE ENGINEERS UNION [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. SEWA RAM [REFERRED TO]
MALABAR INDUSTRIAL CO VS. INDUSTRIAL TRIBUNAL TRIVANDRUM [REFERRED TO]
ARVIND ANAND GAIKWAD VS. UNI ABEX ALLOY PRODUCTS LTD [REFERRED TO]
MUKUND STAFF AND OFFICERS ASSOCIATION VS. MUKUND LIMITED [REFERRED TO]
SOMNATH TULSHIRAM GALANDE VS. PRESIDING OFFICER IIND LABOUR COURT PUNE [REFERRED TO]
ASST. ENGINEER, RAJASTHAN DEV. CORP VS. GITAM SINGH [REFERRED TO]
ASSISTANT ENGINEER, RAJASTHAN STATE AGRICULTURE MARKETING BOARD, SUB-DIVISION, KOTA VS. MOHAN LAL [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANTOSH GORAKH PATIL AND ORS. [REFERRED TO]