(1.) Heard Shri S. D. Lotlikar, learned Senior Counsel appearing for the Petitioners and Shri Sudin Usgaonkar, learned Senior Counsel appearing for ther Respondents.
(2.) Rule. Heard forthwith. Learned Counsel appearing for the Respondents, waive service.
(3.) The above Petition takes exception to the Orders passed by the learned Civil Judge, Senior Division at Panaji, whereby five questions put to Dw.1 in his cross examination, came to be disallowed on the ground that such question is irrelevant.