(1.) Heard Mr. J. Godinho, learned Counsel appearing for the petitioner and Ms. Pritam Gaude, learned Counsel appearing for the respondent.
(2.) Rule. Heard forthwith with the consent of the learned Counsel. Learned Counsel appearing for the respondent waives service.
(3.) The above petition takes exception to an order dated 3/02/2014, whereby an application for amendment filed by the petitioner came to be dismissed.