(1.) Both these appeals can be disposed of by a common judgment since the appellants in both these appeals are aggrieved by a Judgment and Order dated 16/4/2015 passed by the learned Single Judge in Notice of Motion (L) No. 905 of 2015 in Suit (L) No. 290 of 2015.
(2.) Written Submissions were submitted by Appellants/original Defendant Nos. 1 and 2 on 11/09/2015 and by Respondent Nos. 1 and 2/original Plaintiffs on 28/10/2015.
(3.) Appellant - ICICI Bank Limited is the original Defendant No. 2 in the suit. Appellant - 3i Infotech Trusteeship Services Limited is the original Defendant No. 1 and Respondent Nos. 1 and 2 are the original Plaintiff Nos. 1 and 2 respectively. For the sake of convenience, parties shall be hereinafter referred to as the "Plaintiffs" and "Defendants" respectively.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN