LAWS(BOM)-2015-6-212

THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DURGAPRASAD RAMCHANDRA GUPTA

Decided On June 30, 2015

The Divisional Controller, Maharashtra State Road Transport Corporation Appellant

V/S

Durgaprasad Ramchandra Gupta Respondents

Referred Judgements :-

BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPN VS. LAKSHMIDEVAMMA [REFERRED TO]

JUDGEMENT

(1.) HEARD .

(2.) RULE .

(3.) THE petitioner challenges the judgment and order dated 29.6.2012 delivered by the Labour Court in Complaint (ULP) no.55 of 2005 and the judgment of the Industrial Court dated 16.8.2013, dismissing the Revision (ULP) No. 8 of 2013.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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