LEADING HOTELS Vs. ANTHONY MENDES AND ORS.

JUDGEMENT

(1.) Heard Shri Shivan Dessai, the learned Counsel appearing for the petitioner, Ms. Norma Alwares, the learned Counsel appearing for the respondent nos.1 to 4 and Shri A. N. S. Nadkarni, the learned Advocate General appearing for the respondent nos.6 to 10.

(2.) Rule.

(3.) The learned Counsel appearing for the respective respondents waive service.