REGENT COMPUTRONICS PVT. LTD.

Yadavrao Appellant

V/S

PRABHAKARRAO Respondents

Referred Judgements :-

BHAGAT RAM V. TEJA SINGH [REFERRED TO]
RADHIKA VS. AGHNU RAM MAHTO [REFERRED TO]
BHAGAT RAM DEAD VS. TEJA SINGH [REFERRED TO]
V DANDAPANI CHETTIAR VS. BALASUBRAMANIAN CHETTIAR [REFERRED TO]
NEELAWWA VS. BHIMAPPA [REFERRED TO]

(1.) HEARD the learned Counsel appearing for the parties.

(2.) WITH the consent of the learned Counsel appearing for the parties, the application is taken up for final hearing by admitting the same.

(3.) THE brief facts giving rise to the present application can be summarized as follows: