SUHAS D. ANVEKAR Vs. DURGADAS LOTLIKAR

JUDGEMENT

(1.) Heard D. Shirodkar, learned Counsel appearing for the petitioner and Ms. L. Naik, learned Counsel appearing for the respondent.

(2.) Rule made returnable forthwith.

(3.) Heard by consent of the learned counsel appearing for the respective parties. Ms. L. Naik, learned Advocate waives notice on behalf of the respondent.