STATE OF MAHARASHTRA Vs. CHANDRAKANT VASANT AYARE

Referred Judgements :-

BACHAN SINGH V. STATE OF PUNJAB [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. M K ANTHONY [REFERRED TO]
STATE OF MAHARASHTRA VS. DAMU S O GOPINATH SHINDE [REFERRED TO]
LEHNA VS. STATE OF HARYANA [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
SHIVAJI ALIAS DADYA SHANKAR ALHAT VS. STATE OF MAHARASHTRA [REFERRED TO]
SUSHIL KUMAR VS. STATE OF PUNJAB [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
JAVED MASOOD VS. STATE OF RAJASTHAN [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
KAMLESHWAR PASWAN VS. STATE OF U T [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [REFERRED TO]
SURENDRA KOLI VS. STATE OF U P [REFERRED TO]
SUDAM ALIAS RAHUL KANIRAM JADHAV VS. STATE OF MAHARASHTRA [REFERRED TO]
HARESH MOHANDAS RAJPUT VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR [REFERRED TO]
SANGEET VS. STATE OF HARYANA [REFERRED TO]
MOHINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUNDER @ SUNDARARAJAN VS. STATE BY INSPECTOR OF POLICE [REFERRED TO]
SUNIL DAMODAR GAIKWAD VS. STATE OF MAHARASHTRA [REFERRED TO]
GURVAIL SINGH @ GALA VS. STATE OF PUNJAB [REFERRED TO]
STATE OF RAJASTHAN VS. THAKUR SINGH [REFERRED TO]