THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. ANANT DHONDU KOLTE

Referred Judgements :-

SHAMBHU NATH GOYAL VS. BANK OF BARODA [REFERRED TO]
VINOD VISHNU WANI AND OTHERS VS. PERMANENT MAGNETS [REFERRED TO]
A.H. WADIA CHARITY TRUST AND OTHERS VS. NEVILLE JATHAN AND OTHERS [REFERRED TO]
WORKMEN OF THE MOTIPUR SUGAR FACTORY PRIVATE LIMITED VS. MOTIPUR SUGAR FACTORY PRIVATE LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. R K JAIN [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. LUDH BUDH SINGH [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPN VS. LAKSHMIDEVAMMA [REFERRED TO]
BRITANNIA BISCUIT CO LTD VS. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL [REFERRED TO]
PERMANENT MAGNETS LIMITEDHINDUSTAN FERRITES DIVISION VS. VINOD VISHNU WANI [REFERRED TO]