(1.) The present appellant is convicted by the learned Special Judge (Anti Corruption), Aurangabad on 22.8.2000 in Special Case No. 2 of 1995.
(2.) The prosecution case is as under :
(3.) Original accused no.2 Sandu Bapu Chaudhary died on 2.6.1997. His death certificate is at Exh.15.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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