SUBHAM DUTT Vs. THE CONVENOR AND ORS.

Referred Judgements :-

ARTI SAPRU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CHHAVIMEHROTRA VS. DIRECTOR GENERAL HEALTH SERVICES [REFERRED TO]
ARVIND KUMAR KANKANE VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANISH UJWAL VS. MAHARISHI DAYANAND SARASWATI UNIVERSITY [REFERRED TO]
JIMMY ABRAHAM THOMAS VS. STATE OF MAHARASHTRA [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. SAUMIL GARG [REFERRED TO]