(1.) BY the present appeal, the correctness of the conviction and sentence imposed upon him is questioned by the appellant.
(2.) THE facts, which are necessary for the decision of the appeal are incorporated hereinbelow.
(3.) DR . Balmukund Paliwal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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