(1.) HEARD Shri A.S. Kilor, learned advocate for the petitioner, Shri P.J. Mehta, learned advocate for the respondent No. 2 and Shri N.S. Khubalkar, learned A.G.P. for the Respondent No. 1.
(2.) RULE .
(3.) THE undisputed facts are :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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