SANJAY GADEKAR Vs. STATE OF GOA

JUDGEMENT

(1.) Heard Ms. Dolorosa Chiquita Tulkar, learned counsel appearing for the petitioner and Mr. S. R. Rivankar, learned Public Prosecutor appearing for the respondents.

(2.) Rule. Heard forthwith with the consent of the learned counsel.

(3.) The learned Public Prosecutor waives service on behalf of the respondents.