(1.) Heard.
(2.) The contentions of Shri Totala, learned Advocate for the petitioner are as follows:-
(3.) Shri Totala has drawn my attention to prayer clauses (B) and (C) of the petition, which read as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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