SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA

Referred Judgements :-

ROCHIA MOHATA V/S. UNKNOWN [REFERRED TO]
KARANSINGH BALUBHA V/S. STATE OF GUJARAT [REFERRED TO]
BUTA SINGH V/S. EMPEROR [REFERRED TO]
VINAY KUMAR V/S. STATE [REFERRED TO]
HABEEB MOHAMMAD VS. STATE OF HYDERABAD [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
PAYARE LAL VS. STATE OF PUNJAB [REFERRED TO]
PAYARE LAL VS. STATE OF PUNJAB [REFERRED TO]
UKHA KOLHE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SABIR ALI [REFERRED TO]
DES RAJ VS. STATE OF PUNJAB [REFERRED TO]
STATE OF GUJARAT VS. HAIDARALI KALUBHAI [REFERRED TO]
RABINDRA KUMAR DEY VS. STATE OF ORISSA [REFERRED TO]
STATE OF RAJASTHAN VS. DAULAT RAM [REFERRED TO]
BHARWADA BHOGINBHAI HIRJIBHAI VS. STATE OF GUJARAT [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
R S NAYAK VS. A R ANTULAY [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
TAKHAJI HIRAJI VS. THAKORE KUBERSING CHAMANSING [REFERRED TO]
STATE OF HARYANA VS. RAM SINGH [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [REFERRED TO]
MOHAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRABHAKARAN VS. STATE OF KERALA [REFERRED TO]
MAHADEV PRASAD KAUSHIK VS. STATE OF U P [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
NITINBHAI SAEVATILAL SHAH VS. MANUBHAI MANJIBHAI PANCHAL [REFERRED TO]
ALISTER ANTHONY PAREIRA VS. STATE OF MAHARASHTRA [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [REFERRED TO]
STATE TR P S LODHI COLONY VS. SANJEEV NANDA [REFERRED TO]
ASHOK HARIBA MORE VS. STATE OF MAHARASHTRA [REFERRED TO]
SHRAVAN GANPAT RANDHIR VS. STATE OF MAHARASHTRA [REFERRED TO]
SURESH SANKAR CHAVAN VS. STATE OF MAHARASHTRA [REFERRED TO]
BRIJMOHAN KISANSINGH PARDESHI VS. STATE OF MAHARASHTRA [REFERRED TO]
PADAM CHANDRA SINGHI VS. PRAFUL B DESAI [REFERRED TO]
BUDHU TATUA VS. EMPEROR [REFERRED TO]
JOGINDER SINGH VS. STATE OF HARYANA [REFERRED TO]
STATE THROUGH REFERENCE VS. RAM SINGH [REFERRED TO]
ANVAR P.V. VS. P.K. BASHEER [REFERRED TO]
J.V.BAHARUNI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [REFERRED TO]