REGENT COMPUTRONICS PVT. LTD.

Pooja And Ors. Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

RATHI MENON VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
TAHAZHATHE PURAYIL SARABI VS. UNION OF INDIA [REFERRED TO]
JAMEELA VS. UNION OF INDIA [REFERRED TO]
GODISELA RAJAMMA VS. UNION OF INDIA UOI [REFERRED TO]
RAJ KUMARI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. HARI NARAYAN GUPTA [REFERRED TO]

(1.) HEARD .

(2.) ADMIT . Mr.N.P. Lambat, learned Counsel waives service on behalf of the respondent.

(3.) BRIEF facts are as under : -