MADHU ASHOK KAPUR Vs. RANA KAPOOR

Referred Judgements :-

CHINNA MUNUSWAMI NAYUDU V SAGALAGUNA NAYUDU [REFERRED TO]
RAMKUMAR POTDAR V SHOLAPUR SPG AND WVG CO LTD [REFERRED TO]
SUNIL DEV V DELHI CRICKET ASSOCIATION [REFERRED TO]
RAYFIELD V HANDS [REFERRED TO]
DHANDHANIA KEDIA AND COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KHARDAH COMPANY LIMITED VS. RAYMON AND CO INDIA PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. STANDARD VACUUM OIL CO [REFERRED TO]
RAM BARAN PRASAD VS. RAM MOHIT HAZRA [REFERRED TO]
MODI CO VS. UNION OF INDIA [REFERRED TO]
NARESH CHANDRA SANYAL VS. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED [REFERRED TO]
NARAINDAS INDURKHYA VS. STATE OF MADHYA PRADESH [REFERRED TO]
GODHRA ELECTRICITY COMPANY LIMITED VS. STATE OF GUJARAT [REFERRED TO]
A PANDURANGA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
M KARUNANIDHI VS. UNION OF INDIA [REFERRED TO]
RAMJI DAYAWALA AND SONS PRIVATE LIMITED VS. INVEST IMPORT [REFERRED TO]
V S TALWAR VS. PREM CHANDRA SHARMA [REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
PROVASH CHANDRA DALUI VS. BISWANATH BANERJEE [REFERRED TO]
PURAN SINGH SAHNI VS. SUNDARI BHAGWANDAS KRIPALANI [REFERRED TO]
T M BALAKRISHNA MUDALIAR VS. M SATYANARAYANA RAO [REFERRED TO]
KESHAV KUMAR SWARUP VS. FLOWMORE PRIVATE LIMITED [REFERRED TO]
ANAND PRASAD AGARWALLA VS. TARKESHWAR PRASAD [REFERRED TO]
B L SREEDHAR VS. K M MUNIREDDY [REFERRED TO]
SHYAM SINGH VS. DARYAO SINGH [REFERRED TO]
CLAUDE LILA PARULEKAR VS. SAKAL PAPERS P LTD [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. GREAT EASTERN SHIPPING CO LTD [REFERRED TO]
AFCONS INFRASTRUCTURE LTD VS. CHERIAN VARKEY CONSTRUCTION CO P LTD [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
VISHWESHWAR NARSABHATTA GADDADA VS. DURGAPPA IRAPPA BHATKAR [REFERRED TO]
MAJOR GENERAL SHANTA SHAMSHER JUNG BAHADUR RANA VS. KAMANI BROTHERS PRIVATE LTD [REFERRED TO]
ROLTA INDIA LIMITED VS. VENIRE INDUSTRIES LIMITED [REFERRED TO]
V N BHAJEKAR VS. KMSHINKAR [REFERRED TO]