LAWS(BOM)-2015-1-153

ARUN AND ORS. Vs. NILIMA AND ORS.

Decided On January 30, 2015

Arun And Ors. Appellant

V/S

Nilima And Ors. Respondents

Referred Judgements :-

SANDHYA MANOJ WANKHADE VS. MANOJ BHIMRAO WANKHADE [REFERRED TO]
TEHMINA QURESHI VS. SHAZIA QURESHI [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) Heard finally by consent.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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