(1.) Rule. Rule made returnable forthwith.
(2.) Shri Amonkar, the learned Additional Public Prosecutor waives service on behalf of the respondent.
(3.) Heard finally with consent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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