(1.) Having heard both sides and finding that a very short point is involved, we dispose of this Writ Petition finally by this order.
(2.) Rule. The Respondents waive service.
(3.) By this Writ Petition under Article 226 of the constitution of India, the Petitioner seeks the following relief :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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