LAWS(BOM)-2015-4-16

SANDEEP KOTHAVALE Vs. THE POLICE INSPECTOR AND ORS.

Decided On April 08, 2015
Sandeep Kothavale Appellant
V/S
The Police Inspector And Ors. Respondents

JUDGEMENT

(1.) Admit.

(2.) Mr. Amonkar, learned Additional Public Prosecutor waives service for the respondents.

(3.) Heard finally, with the consent of the learned Counsel for the parties.