(1.) RULE . Rule is made returnable forthwith. Heard finally by consent of parties.
(2.) ON 11/06/2015 after hearing the learned counsel appearing for the parties, we have passed the following order :
(3.) PURSUANT to above order, the Respondents took all the necessary efforts in the interest of students and constituted the Committee so directed headed by Dr. T. P. Lahane, Dean, Director of Medical Education and Research, Mumbai. The Committee's report dated 12.06.2015 which is produced in a sealed cover is taken on record and marked "X". The Committee has submitted the report signed by all Members as under: