THE ZILLA PARISHAD Vs. MAYA TUKARAM SONAWANE

Referred Judgements :-

SHAMBHU NATH GOYAL VS. BANK OF BARODA [REFERRED TO]
VINOD VISHNU WANI AND OTHERS VS. PERMANENT MAGNETS [REFERRED TO]
MAHARASHTRA STATE CO -OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. AND ANOTHER VS. VASANT AMBADAS DESHPANDE [REFERRED TO]
MULR MILLS CO LIMITED ALL INDIA ORGANISATION OF INDUSTRIAL EMPLOYERS VS. SUTI MILLA MAZDOOR UNION KANPUR:THE STATE OF UTTAR PRADESH [REFERRED TO]
J K IRON AND STEEL CO LIMITED KANPUR J K IRON AND STEEL CO LIMITED KANPUR VS. IRON AND STEEL MAZOOR UNION KANPUR:LABOUR APPELLATE TRIBUN AF OT INDIA CALCUTTA [REFERRED TO]
CROWN ALUMINIUM WORKS VS. THEIR WORKMEN [REFERRED TO]
STATE OF MYSORE VS. WORKERS OF GOLD MINES [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED VS. LABOUR APPELLATE TRIBUNAL OF INDIA IIIRD BRANCH LUCKNOW [REFERRED TO]
BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPN VS. LAKSHMIDEVAMMA [REFERRED TO]
PUBLIC SERVICES TRIBNAL BAR ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHANKRA BYAS MANAGING BOARD VS. SURESH [REFERRED TO]
STATE OF U P VS. SANDEEP KUMAR BALMIKI [REFERRED TO]
PERMANENT MAGNETS LIMITEDHINDUSTAN FERRITES DIVISION VS. VINOD VISHNU WANI [REFERRED TO]
MUMBAI CRICKET ASSOCIATION VS. PRAMOD G SHINDE [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. SYED SAHEBLAL SYED NIJAM [REFERRED TO]