LAWS(BOM)-2015-5-48

CYRIL DIAS ALIAS ARTHUR Vs. GRACIAS G BARETTO

Decided On May 07, 2015
Cyril Dias Alias Arthur Appellant
V/S
Gracias G Baretto Respondents

JUDGEMENT

(1.) HEARD Mr. S. Redkar, learned counsel appearing for the applicant and Mr. P. A. Kamat, learned counsel appearing for the respondent no.1.

(2.) RULE .

(3.) MR . P. A. Kamat, learned counsel waives service on behalf of the respondent no.1.