STATE OF GOA Vs. MR. ATISH MANDREKAR

JUDGEMENT

(1.) Heard Mr. M. Amonkar, learned Addl. Public Prosecutor appearing for the petitioner and Mr. C. A. Ferreira, learned counsel appearing for the respondent.

(2.) Rule. Heard forthwith with consent of the learned counsel.

(3.) Mr. C. A. Ferreira, learned counsel waives service on behalf of the respondent.