ASHOK RATHOD Vs. STATE OF GOA AND OTHERS

JUDGEMENT

(1.) Heard Mr. A. Gaonkar, learned Advocate under Legal Aid Scheme for the petitioner and Mr. Mahesh Amonkar, learned Additional Public Prosecutor for the respondents.

(2.) Rule.

(3.) Heard forthwith with the consent of the learned counsel appearing for the respective parties. Mr. Amonkar, learned Additional Public Prosecutor waives notice on behalf of the respondents.