(1.) This is a suit for a dissolution of partnership, accounts, and contribution.
(2.) To appreciate the difficulties that arise in the case it is necessary to make a short statement of the facts.
(3.) The partnership commenced on the 8th December 1894, with nine members. Of these, Narottam Kanji died on the 30th of January 1895, and Morar Nichha on the following 12th September.