(1.) HEARD Counsel for the parties.
(2.) ADMIT .
(3.) THIS Appeal Lakes exception to the order passed by the Company Law Board, Principal Bench, New Delhi dated April 4, 2005 in Company Application Nos. 170 of 2003 and 89 of 2004 in Company Petition No. 73 of 2000.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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