COMMISSIONER OF INCOME TAX Vs. RATILAL BACHARILAL

Referred Judgements :-

COMMISSIONER OF INCOME TAX GUJARAT I AHMEDABAD VS. ARBUDA MILLS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PRINTERS HOUSE [REFERRED TO]
HINDUSTAN ALUMINIUM CORPORATION LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HAMILTON AND CO PVT LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TECHNO ELECTRIC AND ENGG CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MUNCHERJI P AND CO [REFERRED TO]
RITZ LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GODAVARI SUGAR MILLS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MAQBOOL ALAM AND COMPANY [REFERRED TO]