SYED ZAKIR ALI Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MADHAV KESHAV MIRASHI VS. STATE OF MAHARASHTRA [REFERRED TO]
M/S.SATISH AND CO.,PALGHAT VS. STATE OF KERALA [REFERRED TO]
FIRM RAMGOPAL RAMASHANKER VS. STATE OF M.P. [REFERRED TO]
STATE OF TAMIL NADU VS. PARAMASIVA PANDIAN [REFERRED TO]
DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT VS. RUDOLPH FERNANDES [REFERRED TO]
RAJPUT CARRIER VS. STATE OF GUJARAT [REFERRED TO]
Mahesh Kumar Gupta VS. Collector Shivpuri [REFERRED TO]
STATE OF MAHARASHTRA VS. LALIT S NAGPAL [REFERRED TO]
PURTHVIRAJ CHANDRAKANT SHINDE VS. STATE OF MAHARASHTRA [REFERRED TO]