BALASAHEB PANDHARINATH BORADE Vs. ABDULLA MOHAMMAD BAGWAN

Referred Judgements :-

BHASKAR INDUSTRIES LIMITED VS. BHIWANI DENIM AND APPARELS LIMITED [REFERRED TO]
TCI FINANCE LTD VS. STATE OF A P [REFERRED TO]
BEHRAM S DOCTOR VS. STATE OF MAHARASHTRA [REFERRED TO]
MAAN AGRO CENTRE VS. EID PARRYA INDIA LTD [REFERRED TO]
MAHADEV VS. STATE OF RAJASTHAN [REFERRED TO]
BHIM SINGH VS. KAN SINGH [REFERRED TO]