(1.) Heard the learned counsel for the parties.
(2.) In view of the order passed by the learned Single Judge on 6.9.2005, this petition is liable to be considered by the learned Single Judge after the question referred to the Full Bench is answered by us.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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