(1.) Rule.
(2.) Heard forthwith.
(3.) Heard Ms. Asha Desai, the learned counsel appearing on behalf of the petitioner and Ms. Winnie Coutinho, the learned Public Prosecutor on behalf of the State/respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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