BOMI H BATIWALLA Vs. A H TOBACCOWALA

Referred Judgements :-

DE FRANCESC O V. BARNUM [REFERRED TO]
VINE V. NATIONAL DUCK BOARD [REFERRED TO]
A FRANCIS V. MUNICIPAL COUNCILLORS OF KUALA LUMPUR [REFERRED TO]
BARBER V. MANCHESTER REGIONAL HOSPITAL BOARD [REFERRED TO]
RIDGE V. BALDWON [REFERRED TO]
MCCLELLAND V. NORTHERN IRELAND GENERAL HEALTH SERVICE BOARD [REFERRED TO]
VIDYODAYA UNIVERSITY V. SILVA [REFERRED TO]
NP MATHAI V. THE FEDERAL BANK LTD [REFERRED TO]
BANK OF BARODA V. JIWAN LAL MEHROTRA [REFERRED TO]
INDRA SAHAAI V. UNION OF INDIA [REFERRED TO]
S DUTT VS. UNIVERSITY OF DELHI [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. SUNIL KUMAR MUKHERJEE [REFERRED TO]
MAFATLAL NARANDAS BAROT VS. J D RATHOD DIVISIONAL CONTROLLER STATE TRANSPORT MEHSANA [REFERRED TO]
BOOL CHAND VS. CHANCELLOR KURUKSHETRA UNIVERSITY [REFERRED TO]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [REFERRED TO]
INDIAN AIRLINES CORPORATION VS. SUKHDEO RAI [REFERRED TO]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
ARYA VIDYA SABHA KASHI VS. KRISHNA KUMAR SRIVASTAVA [REFERRED TO]
J TIWARI VS. JWALA DEVI VIDYA MANDIR [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. DESH BANDHU GHOSH [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
DIPAK KUMAR BISWAS VS. DIRECTOR OF PUBLIC INSTRUCTION [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
NANDGANJ SIHORI SUGAR CO LIMITED RAE BARELI VS. BADRINATHDIXIT [REFERRED TO]
SAUMYENDRA NATH MOOKERJEA VS. ANZ GRINDLAYS BANK BOMBAY [REFERRED TO]
HIGH COMMISSIONER FOR INDIA VS. I M LALL [REFERRED TO]
RAMDAS VITHALDAS DURBAR VS. CHHAGANLAL PITAMBER AND SAMEERCHAND AND CO [REFERRED TO]