LAWS(BOM)-1944-9-2

RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME TAX

Decided On September 07, 1944
RAMJI KESHAVJI Appellant
V/S
COMMISSIONER OF INCOME-TAX, BOMBAY Respondents

JUDGEMENT

(1.) THIS is a reference made by the Income-tax Appellate Tribunal under Section 66 (1) of the Indian Income-tax Act.