USHA KAKADE Vs. VISTRA ITCL (INDIA) LIMITED

Referred Judgements :-

STATE OF KERALA AND ANOTHER VS. K.K.MATHAI [REFERRED TO]
BGS SGS SOMA JV VS. NHPC LIMITED [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
Y B PATIL VS. Y L PATIL [REFERRED TO]
LAL CHAND VS. RADHA KRISHAN [REFERRED TO]
PRAHLAD SINGH VS. COLLECTOR SUKHDEV SINGH [REFERRED TO]
BANWARI LAL VS. CHANDO DEVI [REFERRED TO]
VIJAYABAI VS. SHRIRAM TUKARAM [REFERRED TO]
SAJJADANASHIN SAYED MD B E EDR D VS. MUSA DADABHAI UMMER [REFERRED TO]
PREMJEET SINGH PATHEJA VS. IDS LTD [REFERRED TO]
FUERST DAY LAWSON LTD VS. JINDAL EXPORTS LTD [REFERRED TO]
JET AIRWAYS INDIA LIMITED VS. SUBRATA ROY SAHARA [REFERRED TO]
HUBTOWN LIMITED VS. IDBI TRUSTEESHIP SERVICE LIMITED [REFERRED TO]
ARUN DEV UPADHYAYA VS. INTEGRATED SALES SERVICE LTD [REFERRED TO]
UNION OF INDIA VS. M/S. SIMPLEX INFRASTRUCTURES LTD. [REFERRED TO]
JOSEPH K. U. VS. BAR COUNCIL OF KERALA [REFERRED TO]
SIGMARQ TECHNOLOGIES PVT. LTD. & ORS. VS. MANUGRAH INDIA LIMITED & ORS. [REFERRED TO]
KANDLA EXPORT CORPORATION VS. M/S OCI CORPORATION [REFERRED TO]
CANARA BANK VS. N G SUBBARAYA SETTY & ANR [REFERRED TO]
GOVERNMENT OF INDIA VS. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) [REFERRED TO]
NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A) VS. JINDAL DRUGS LIMITED AND OTHERS [REFERRED TO]
JAMIA MASJID VS. K. V. RUDRAPPA [REFERRED TO]
VIPAN AGGARWAL VS. RAMAN GANDOTRA [REFERRED TO]
S. RAMACHANDRA RAO VS. S. NAGABHUSHANA RAO [REFERRED TO]