SHASHIKANT GANGAR Vs. ADITYA BIRLA FINANCE LIMITED

Referred Judgements :-

CROSSCRAFT PRIVATE LTD VS. AUTHORIZED OFFICER,MADGAUM URBAN CO-OP BANK LTD AND OTHERS [REFERRED TO]
BANK OF BORODA,THROUGH ITS BRANCHMANAGER VS. GOPAL SHRIRAM PANDA AND ANOTHER [REFERRED TO]
SALEEM BHAI VS. STATE OF MAHARASHTRA [REFERRED TO]
GARMENT CRAFT VS. PRAKASH CHAND GOEL [REFERRED TO]