LAWS(BOM)-2024-2-253

ROHIT BRAS DE SA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ASSISTANT ELECTION OFFICER, CENTRAL ZONE

Decided On February 02, 2024
Rohit Bras De Sa Appellant
V/S
Assistant Registrar Of Co-Operative Societies And Assistant Election Officer, Central Zone Respondents

JUDGEMENT

(1.) Heard Mr. Rohit Bras De Sa, Applicant No.1, who appears on his own behalf and on behalf of the 2nd Applicant.

(2.) Mr. Supekar appears for the Original Petitioners, and Mr. Arolkar appears for the Original Respondent.

(3.) This application seeks the review of this Court's order dtd. 13/4/2022 in Writ Petition No. 661/2022 (F). The Review Petitioners were not parties to this petition, but by submitting that they are aggrieved by the order made, this Review Petition was instituted.