LAWS(BOM)-2024-12-102

GANGADHAR Vs. SUBHADRABAI

Decided On December 19, 2024
GANGADHAR Appellant
V/S
SUBHADRABAI Respondents

JUDGEMENT

(1.) This second appeal is preferred against the judgment and decree passed by the Adhoc District Judge-2, Khamgaon, District Buldhana in Regular Civil Appeal No.40/2010, dtd. 30/1/2018. The said appeal was preferred against the judgment and decree passed by the Civil Judge, Junior Division, Shegaon, District Buldhana in Regular Civil Suit No.54/2004, dtd. 23/4/2010. The suit and appeal were dismissed.

(2.) Plaintiff's case :

(3.) Defence of the Defendants :