LAWS(BOM)-2024-3-117

MANOJ DASHRATH JUWARE Vs. ADDITIONAL COMMISSIONER

Decided On March 14, 2024
Manoj Dashrath Juware Appellant
V/S
ADDITIONAL COMMISSIONER Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule is made returnable forthwith.

(3.) Heard finally with the consent of the learned counsels for the respective parties.