REGENT COMPUTRONICS PVT. LTD.

Padmakar Narhar Deshpande Appellant

V/S

CENTRAL BUREAU OF INVESTIGATION Respondents

Referred Judgements :-

R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
STATE OF GOA VS. BABU THOMAS [REFERRED TO]
STATE INSPECTOR OF POLICE VISAKHAPATNAM VS. SURYA SANKARAM KARRI [REFERRED TO]
STATE OF M P VS. VIRENDRA KUMAR TRIPATHI [REFERRED TO]
DINESH KUMAR VS. CHAIRMAN AIRPORT AUTHORITY OF INDIA [REFERRED TO]

JUDGEMENT

(1.) These two Criminal Applications are filed by the Applicant challenging the Order dtd. 27/1/2023 passed on application at Exhibit-84 and Order dtd. 12/12/2022 passed on application at Exhibit-118 seeking discharge in Special Case No.387 of 2020 and Special Case No.15 of 2019 respectively.

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PADMAKAR NARHAR DESHPANDE Vs. CENTRAL BUREAU OF INVESTIGATION

Referred Judgements :-

JUDGEMENT

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