LAWS(BOM)-2024-6-225

JOAQUIM DSOUZA Vs. KANTI GANESH TULASKAR

Decided On June 25, 2024
Joaquim Dsouza Appellant
V/S
Kanti Ganesh Tulaskar Respondents

JUDGEMENT

(1.) Rule.

(2.) Rule is made returnable forth with.

(3.) Matter is taken up for final disposal at the admission stage with consent.