(1.) Heard finally at admission stage with consent of both the sides.
(2.) The facts giving rise to this appeal in narrow compass are as under :-
(3.) Heard Mr. Ram B. Deshpande, learned counsel for the Appellant/ Acquiring body and Mr. T.G. Gaikwad, learned counsel for the Claimants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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