LAWS(BOM)-2024-2-152

ANNA DMELLO Vs. CLEOPHAS FERNANDES

Decided On February 13, 2024
Anna Dmello Appellant
V/S
Cleophas Fernandes Respondents

JUDGEMENT

(1.) Heard Mr. Noronha, learned Counsel appearing for the Petitioner and Mr. Kamat, learned Counsel appearing for the Respondent.

(2.) Rule.

(3.) Rule is made returnable forthwith.