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LAWS(BOM)-2024-12-88
MANAGER, CANARA BANK Vs. SAGAR JAWDEKAR
Decided On December 02, 2024
Manager, Canara Bank
Appellant
V/S
Sagar Jawdekar
Respondents
Referred Judgements :-
SYED YAKOOB VS. K S RADHAKRISHNAN
[REFERRED TO]
DILBAGH SINGH VS. DELHI TRANSPORT CORPORATION
[REFERRED TO]
VIKASH KUMAR VS. UNION PUBLIC SERVICE COMMISSION
[REFERRED TO]
JUDGEMENT
(1.) Rule.
(2.) Rule is made returnable forthwith.
(3.) Heard finally with consent of the parties.
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