REGENT COMPUTRONICS PVT. LTD.

Safdar Ali Deshmukh Appellant

V/S

Atiya Sultana Respondents

Referred Judgements :-

R. RAJAGOPAL REDDY (DEAD) BY L.RS. AND OTHERS VS. PADMINI CHANDRASEKHARAN (DEAD) BY L. RS. [REFERRED TO]
MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED TO]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED TO]
REBTI DEVI VS. RAM DUTT [REFERRED TO]
SAMITTRI DEVI VS. SAMPURAN SINGH [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsels for the respective parties.

(2.) The defendant has preferred this second appeal against the judgment and decree of learned 3rd Additional District Judge, Beed, passed in Regular Civil Appeal No.286 of 1984, dtd. 11/1/1995.

(3.) The "appellant" will be referred to as the "defendant", and the "respondents" will be referred to as the "plaintiffs".

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SAFDAR ALI DESHMUKH Vs. ATIYA SULTANA

Referred Judgements :-

JUDGEMENT

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